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State of Rajasthan - Section

Section 21 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

21. Fees.

(1)The fees to be paid for the grant of a certificate of registration under Rule 18 shall be as specified below, namely:-
If the number of workers proposed to be employed asbuilding workers, for a building or other construction work onone day:- Fees
(a) is up to 100 Rs. 200.00;
(b) exceeds 100 but does not exceed 500 1000.00;
(c) exceeds 500 Rs.2000.00.
Chapter - IV Appeals, Copies of Orders, Payment of Fees, Etc.