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Himachal Pradesh High Court

Jagat Singh Negi vs . Surat Singh Negi on 19 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Jagat Singh Negi Vs. Surat Singh Negi Cr. Revision No. 112/2022 19.09.2023 Present: Mr. Rajat Awasthy, Advocate, vice Mr. Nitin .

Thakur, Advocate, for the petitioner.

Mr. Gaurav Chaudhary, Advocate, for the respondent.

Learned vice counsel for the petitioner prays of for an adjournment on the ground that arguing counsel is not available today.

rt As prayed, list on 29th November, 2023.

( Sushil Kukreja ) Judge 19th September, 2023 (raman) ::: Downloaded on - 20/09/2023 20:36:31 :::CIS