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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1) in Rajasthan Tourist Assistance Force Regulations, 2013

(1)The Deputy Director (TAF) of the Tourism Department shall deploy the TAF personnel at various tourist destinations in the State after seeking approval of the Commissioner, Department of Tourism, Rajasthan, from time to time, and in doing so if such occasion arises, may deploy any of such personnel from one place to another in the State.