Section 10 in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006
10. Transitory Provision.
- The Permanent Committee and Fee Fixation Committee constituted by the Government vide G.O.Ms.No. 90 & 91, Higher Education Department dated 22-12-2003 and existing at the commencement of these Rules shall continue to discharge all the functions assigned to the AFRC under these rales till the Government constitutes the AFRC.
