Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Jharkhand - Subsection Section 86(21) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (21)The Officer heading the SJPU should not be transferred before 3 years expect in case of promotion.
