Delhi High Court - Orders
Ashok Hotel(Itdc) vs Workmen And Ors on 12 March, 2020
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~21 & 74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1848/2010 & CM APPLs. 11330/2015, 29687/2016
ASHOK HOTEL(ITDC) ..... Petitioner
Through: Mr. Ravi Sikri, Sr. Advocate with Mr.
Deepank Yaday and Mr. Rohit
Agrawal, Advocates.
(M:9311331810)
versus
WORKMEN AND ORS ..... Respondents
Through: Mr. Ravindra S. Garia and Mr.
Shashank Singh, Advocates.
(M:9899506150)
WITH
+ W.P.(C) 632/2010 & CM APPL. 9565/2020
ASHOK HOTEL(ITDC) ..... Petitioner
Through: Mr. Ravi Sikri, Sr. Advocate with Mr.
Deepank Yaday and Mr. Rohit
Agrawal, Advocates.
versus
ASHOK HOTEL MAZDOOR JANTA UNION
AND ORS ..... Respondents
Through: Mr. Bawn Kumar Sinha and Ms.
Pratibha Sinha, Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 12.03.2020 It is submitted by Mr. Ravi Sikri, ld. Senior counsel, that LPA 199/2013 titled Management of Ashok Hotel (ITDC) v. Their Workmen & Anr. is now listed on 30th April, 2020.
List these matters for hearing on 21st August, 2020. The date of 25th March, 2020 in W.P.(C) 632/2010 is cancelled.
PRATHIBA M. SINGH, J MARCH 12, 2020 dj/T