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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Himachal Pradesh - Subsection

Section 60(1)(xii) in The Himachal Pradesh Police Act, 2007

(xii)collect intelligence relating to matters affecting the public peace, crimes including social and economic offences and organized crime, communalism, extremism, terrorism and other matters relating to national security, and take all necessary action to maintain the public peace and prevent crime;