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[Cites 0, Cited by 0] [Section 17E(1)] [Section 17E] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17E(1)(b) in A.P. Farmers Organisation Rules, 1997

(b)Any party to a dispute or difference aggrieved by the decision made or order passed by the managing committee of a Distributory Committee may appeal to a Project committee whose decision thereon shall be final.