Section 17E(1) in A.P. Farmers Organisation Rules, 1997
(1)Appeals in Major Irrigation Projects(a)Any party to a dispute or difference aggrieved by the decision made or order passed by the managing committee of a Water Users Association may appeal to the managing committee of the Distributory Committee, whose decision thereon shall be final.(b)Any party to a dispute or difference aggrieved by the decision made or order passed by the managing committee of a Distributory Committee may appeal to a Project committee whose decision thereon shall be final.(c)Any party to a dispute or difference aggrieved by the decision made or order passed by the managing committee of a Project Committee may appeal to the Apex Committee whose decision thereon shall be final.In case Distributory Committee or Project Committee or Apex Committee is not functioning, the appellate authority will be the Superintending Engineer, Chief Engineer and the Government respectively, and whose decision there on shall be final.
