Section 6 in Home Guards Organisation, (Departmental Examination) Rules, 2012
6.
(1)A Clerk, who fails to pass the higher grades departmental examination within specified chances and specified period, shall notwithstanding such failure, be eligible to appear at any time in such examination, on payment of examination fees as may be determined by the Government from time to time;(2)Where a person passes the examination under sub-rule (1) he/she shall be eligible for promotion to the post of Senior Clerk or, as the case may be Head Clerk:Provided that if he/she passes the examination, he/she shall not be entitled to Claim seniority over any other direct recruit persons who has passes the higher grade departmental examination before him within specified chances and specified period for the next higher post.
