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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(ii) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

(ii)The travel concession shall be payable in January alongwith the pension for the month of December. No receipt for expenditure having been actually incurred on travel or any certificate shall be required.