Section 22 in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991
22. Travel Concession.
- (i) Pensioners (not family pensioners) shall be granted Travel concession equal to one month's basic pension after every block of two years. For this purpose block shall be calculated from Ist January of the year succeeding full two years after retirement.Illustration. - An employee retiring on 30th Sept. 1991 shall be eligible to draw the amount of first travel concession in January, 1994 and thereafter in January 1996 and so on.(ii)The travel concession shall be payable in January alongwith the pension for the month of December. No receipt for expenditure having been actually incurred on travel or any certificate shall be required.
