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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(7) in The U.P. (Regulation Of Building Operations) Rules, 1985

(7)The application for building permit for building having floor area of more than 250 square meters shall also be accompanied by a "No Objection" certificate of the Chief Town and Country Planner, Uttar Pradesh or his nominee duly authorised by him in this behalf.