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[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(3)(iii) in Tamil Nadu Co-operative Societies Rules, 1988

(iii)every functional Registrar, namely, every Head of the Department exercising the powers of the Registrar under the Act or these rules;