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[Cites 0, Cited by 0] [Section 8(10)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(10)(b) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(b)The award shall be given on the basis of the criteria as quoted above provided the State Channelising Agency crosses the satisfactory level mark fixed for criteria (iii), (iv) & (v) by the Selection Committee.