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[Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act]

State of Madhya Pradesh - Subsection

Section 65(5)(c) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(c)A statement in Form XVIII showing the loan obtained, the balance outstanding under each loan and the amount to be discharged during the market year on account of repayment of principal and payment of interest;