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State of Odisha - Section

Section 35 in The Orissa Sports Talent Scholarship Rules, 2004

35. Rowing & Sculling

N.B. - Candidates to be eligible for Scholarship should have participated in any one of the above category in any one of the competition under Rule 5-A within the preceding academic session i.e. 1st July of the previous year to 30th June of the current year of application for Scholarship.C. Selection Process :Selection of candidates is to be made in the order as mentioned below in separate Selection List to be prepared for all three categories i.e. SC/ST, Girls, Boys (General). Preference will be given to the candidates securing positions in individual events followed by positions in Team events in different age groups i.e. Sub-Jr./Junior/Sr. Level Competitions in the following manner
(i)National Level/Inter-State Open Sports Championship/Tournaments/ Women Sports Festivals.
(ii)All India/National Level/Zonal Level/Inter-University/Inter State Schools Sports Competitions/Rural Sports Competitions.
(iii)State Level (Inter District Open)/Inter District Schools Sports/ Inter District Rural Sports, Women Sports/+2 Inter College State Level Competitions.
N.B. - Invitation Competition/Exhibition Matches will not be taken into consideration.
(iv)While selecting the candidates observing the above procedure, if the number of eligible candidates for scholarship with identical achievement exceed the allotted number than the candidates with lower age shall be given preference.