Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(3) in Tamil Nadu Private Schools (Regulation) Act, 2018 (3)No private school shall prevent any pupil on its roll from appearing for any board examinations on account of poor academic performance.
