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[Cites 0, Cited by 0] [Section 108D] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108D(2) in Jammu and Kashmir Panchayati Raj Rules, 1996

(2)It shall be the duty of the Returning Officers at an election to do all such acts and things as may be necessary for effectively conducting the elections in the manner provided in the Act and these Rules.