Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(II) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(II)The candidates shall have choice to appear in the Test Centre either constituted at Srinagar or Jammu but once this option is exercised, it cannot be changed accordingly.