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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(1) in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

(1)Every Circle Officer and Circle Inspector shall check the entries in the live-stock return prepared by the Talathi as hereinafter provided, namely :-
(i) In villages having less than five hundred population. All entries
(ii) In villages having more than five hundred but less than onthousand population. Half the total number of entries.
(iii) In villages having more than one thousand population. One-fourth of the total number of entries.
Checking shall be made by house-to-house visitation, supplemented by inquiry from the residents in the villages concerned and by frequent references to the previous returns. Where all entries are not checked, the entries not checked during any visit to the village shall be selected for checking in the subsequent visit to that village. The Circle Officer or, as the case may be, the Circle Inspector shall note in his diary, the serial number of the first and the last of the entries checked.