Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(2) in The Uttarakhand Police Act, 2007

(2)The administration of the Police Force in the Police Range shall vest in an officer, not below the rank of Deputy Inspector General of Police.