Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttarakhand - Section Section 4 in The Uttarakhand Police Act, 2007 4. Police Ranges (1)The State Government may, by notification, divide the state into one or more Police Ranges.(2)The administration of the Police Force in the Police Range shall vest in an officer, not below the rank of Deputy Inspector General of Police.
