Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 4]

Himachal Pradesh High Court

Kapil Mohan Chauhan vs . Uoi on 24 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Kapil Mohan Chauhan vs. UOI .

CWP No. 4014/2022

24.6.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.

Mr. Balram Sharma, ASGI, for the respondents.

CWP No. 4014/2022

Notice. Mr. Balram Sharma, learned ASGI, appears and accepts service of notice on behalf of the respondents.

Reply within four weeks. List on 29.7.2022.

CMP No. 7947/2022

Notice in the aforesaid terms. Recovery effected from the petitioner shall be subject to further orders/final order that may be passed by the Court. Application stands disposed of.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 24.6.2022 (pankaj) ::: Downloaded on - 25/06/2022 20:03:19 :::CIS