Himachal Pradesh High Court
Kapil Mohan Chauhan vs . Uoi on 24 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
CWP No. 4014/202224.6.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Balram Sharma, ASGI, for the respondents.
CWP No. 4014/2022Notice. Mr. Balram Sharma, learned ASGI, appears and accepts service of notice on behalf of the respondents.
Reply within four weeks. List on 29.7.2022.
CMP No. 7947/2022Notice in the aforesaid terms. Recovery effected from the petitioner shall be subject to further orders/final order that may be passed by the Court. Application stands disposed of.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 24.6.2022 (pankaj) ::: Downloaded on - 25/06/2022 20:03:19 :::CIS