Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 484] [Entire Act]

State of Jharkhand - Subsection

Section 484(1) in Bihar Education Code, 1961

(1)Madrasas, which prepare candidates for the examination held by the Madrasa Examination Board.