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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(1)The survey to be earned out by the Authority under sub-section (4) of Section 11 of the Act may include the survey and analysis of the development area and its vicinity areas with reference to the physical and socio-economic aspects.