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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(2)(b) in West Bengal Trade Unions Rules, 1998

(b)An Assistant Returning Officer, Presiding Officer or Polling Officer or any other person, appointed in connection with an election, shall work under the general guidance, superintendence and control of the Returning Officer.