Himachal Pradesh High Court
Shiv Dayal And Another vs . Kanshi Ram & Another on 17 October, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Shiv Dayal and another Vs. Kanshi Ram & another .
RSA No. 105 of 2012 17.10.2022 Present: Mr. R.K. Bawa, Senior Advocate with Mr. Vijay Chaudhary, Advocate, for the appellants.
Mr. Janesh Gupta, Advocate for the respondents.
RSA No. 105 of 2012 & CMP No. 2757 of 2020 As per report of the Registry, reply to the miscellaneous application has not been re-filed after removal of the objections. Mr. Janesh Gupta, learned Counsel for the respondents submits that reply, after removal of objections, shall be filed by 18.10.2022.
As prayed for, list for consideration on 03.11.2022.
(Ajay Mohan Goel) Judge October 17, 2022 (narender) ::: Downloaded on - 17/10/2022 20:04:43 :::CIS