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State of Goa - Section

Section 2 in The Government of Goa, Directorate of Fire and Emergency Services, Group 'C' and 'D' Non-Ministerial, Non-Gazetted posts, Recruitment Rules, 1996

2. Number, classification and scales of pay.

- The number of posts, classification of the said posts and the scales of pay attached thereto shall be as specified in columns 2 to 4 of the said Schedule:Provided that the Government may vary the number of posts in column 2 of the said Schedule from time to time subject to exigencies of work.