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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(p) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes

(p)There shall be a Physiology department accommodated in floor area of not less than 10,000 sq. ft. with the following facilities and staff members: -
(i)There shall be two demonstration rooms to set 50 to 60 students each provided with audio visual aids.
(ii)Human physiology laboratory sufficient to accommodate 60 students to work at a time shall be provided.
(iii)Amphibian and Mammalian laboratory with necessary fittings, along with separate room for preparation, varnishing and smoking shall be provided.
(iv)Annual room and frog tank shall be provided.
(v)Accommodation for staff room, research rooms and library similar to the Anatomy Department shall be provided.