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[Cites 0, Cited by 0] [Section 8A(4)] [Section 8A] [Entire Act]

State of Rajasthan - Subsection

Section 8A(4)(c) in Rajasthan Panchayati Raj Act, 1994

(c)proposals with regard to any changes made in various spheres of activities proposed in the meetings held in the first quarter of the financial year; and