Section 8A(4) in Rajasthan Panchayati Raj Act, 1994
(4)In the meeting convened in the last quarter of the financial year, the Panchayat shall place before the Gram Sabha -(a)a statement of expenditure incurred during the year;(b)physical and financial programmes undertaken in the financial year;(c)proposals with regard to any changes made in various spheres of activities proposed in the meetings held in the first quarter of the financial year; and(d)the budget of the Panchayat as prepared under the provisions of this Act and tax proposals of the Panchayat.
