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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1) in The Shree Somnath Sanskrit University Act, 2005

(1)The University Librarian shall be appointed by the Vice-Chancellor in the manner prescribed under Section 18. The University Librarian shall be the principal officer of the University. He shall be a full time salaried officer of the University.