Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 194] [Entire Act] Union of India - Subsection Section 194(a) in The Tripura Land Revenue And Land Reforms Act, 1960 (a)against any officer of the Government for anything in good faith done or intended to be done under this Act;
