Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(2) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992 (2)The society shall arrange to remit the subscription of all the members into the Government Treasury, before the 10th of the succeeding month.
