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State of Tamilnadu - Section

Section 10 in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

10. Subscription and contribution to the fund.

(1)A member admitted into the scheme shall subscribe to the fund at the rate of Rs. 2 (two) per mensem deducted out of the wages earned by him.
(2)The society shall arrange to remit the subscription of all the members into the Government Treasury, before the 10th of the succeeding month.