Section 3(2)(xi) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

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State of Tamilnadu - Subsection

Section 3(2)(xi) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(xi)A brief statement explaining how the proposed construction will not affect scenic beauty of the hill station and how the proposal will architecturally and aesthetically harmonize with the ecology of the hill stations:

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State of Tamilnadu - Subsection

Section 3(2)(xi) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993