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[Cites 1, Cited by 9]

Himachal Pradesh High Court

Label Chand vs . Surat Ram & Ors. on 8 July, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Label Chand Vs. Surat Ram & Ors.

.

RSA No. 103 of 2008 08.07.2022 Present: Mr. Mukul Sood, Advocate, for the appellant.

None for respondents No.1 and 2.

Mr. Anand Sharma, Senior Advocate, with Mr. Karan Sharma, Advocate, for respondent No.5.

Though, the matter was taken up for consideration today and heard for some time, however, as none has put in appearance on behalf of respondents No.1 and 2, therefore, the case is ordered to be listed after three weeks. Mr. Mukul Sood, learned counsel for the appellant submits that he will inform the learned counsel for respondents No.1 and 2 about the order passed by this Court.

As prayed for, list on 02.08.2022.

(Ajay Mohan Goel) Judge July 08, 2022 (vinod) ::: Downloaded on - 08/07/2022 20:05:29 :::CIS