Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Nagaland - Subsection Section 18(4) in The Global Open University (Nagaland) Act, 2006 (4)He has the power to attend the meetings of other Councils under this Act and when he so attends he shall preside over the meetings of such Councils.
