Section 10(15) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017
(15)In the event of the occurrence of any vacancy in the office of the Chairman by reason of his death, resignation, or otherwise or in the event of the Chairman being unable to discharge his functions owing to absence, illness or any other cause, the Director may discharge the functions assigned to the Chairman under Statute 9.
