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State of Uttar Pradesh - Section

Section 9 in The U.P. Employees' State Insurance Labour Medical Service Auditors Service Rules, 1997

9. Preferential qualification.

- A candidate who has,-
(i)served in the Territorial Army for a minimum period of two years or
(ii)obtained a "B" certificate of National Cadet Corps shall, other things being equal, be given preference in the matter of direct recruitment.