Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(ii) in The U.P. Employees' State Insurance Labour Medical Service Auditors Service Rules, 1997

(ii)obtained a "B" certificate of National Cadet Corps shall, other things being equal, be given preference in the matter of direct recruitment.