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State of West Bengal - Section

Section 4 in The Board Of Trustees Of The Port Of Calcutta (Payment Of Fees And Allowances To Trustees) Rules, 1975

4. Payment of certain allowance to a Trustee who is a Government servant.

- A Trustee who is a servant of the Government and who attends any meeting of the Board or of any of its committees shall be entitled to receive travelling allowance and daily allowance in accordance with the provisions of the service rules applicable to him.