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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(i) in Govind Guru Tribal University at Banswara Act, 2012

(i)a person of national eminence in tribal affairs, to be appointed by the Chancellor, who shall be the Chairperson of the Advisory Council;