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Union of India - Section

Section 186 in The Navy (Pension) Regulations, 1964

186. Issue of supplementary instructions.

(1)Supplementary instructions for payment of pensions by pension disbursing officers on matters of detail not provided for in these regulations maybe issued by the Controller of Defence Accounts (Pensions) with the concurrence of the Controller General of Defence Accounts.
(2)In regard to pensions paid through post offices, such supplementary instructions may be issued by the Director General, Posts and Telegraphs; with the concurrence of the Controller of Defence Accounts (Pensions).Section 2Officers and their families