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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Maharashtra - Subsection

Section 60(2) in The Maharashtra University of Health Sciences Act, 1998

(2)The selection committee for making recommendations for appointment of University teachers shall consist of the following members:-
(a)the Vice-Chancellor or the Pro-Vice-Chancellor upon directions of the Vice-Chancellor - Chairperson;
(b)two persons, nominated by the Chancellor;
(c)the Dean of the faculty concerned;
(d)the Head of the University department or a head of the concerned institution;
(e)three experts, nominated by the Management Council out of a panel of not less than six names of experts not connected with the University recommended by the Academic Council who have special knowledge of the subject for which the teacher is to be selected;
(f)one person belonging to Scheduled Castes or Scheduled Tribes or Other Backward Classes, nominated by the Chancellor:
Provided that, a head, referred to in clause (d), who is a reader shall be a member of the selection committee for the selection to the posts of lecturer.