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State of Arunachal Pradesh - Section

Section 42 in Arunachal Pradesh Municipal Election Rules, 2011

42. Facilities for women electors.

(1)Where a Polling Station is for both men and women voters, the Presiding Officer may direct that they shall be admitted in the polling station alternatively in separate batches.
(2)The Presiding Officer may appoint a woman to serve as an attendant at any polling station to assist women voters and the Presiding Officer in taking the poll and in particular to help in searching any woman voter in case it becomes necessary.