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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 42(2) in Arunachal Pradesh Municipal Election Rules, 2011

(2)The Presiding Officer may appoint a woman to serve as an attendant at any polling station to assist women voters and the Presiding Officer in taking the poll and in particular to help in searching any woman voter in case it becomes necessary.