Section 24(3)(a) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

(a)the floor and internal walls of the room upto a height of 0.9 m. shall be so laid or finished as to provide a smooth impervious surface;

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