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Union of India - Section

Section 44 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

44. Arrangements before the ceremony

.-These should normally include instructions on the following: -
(a)The formation in which units are to form up on the inspection line, including any special directions regarding distance and intervals.
(b)The method by which units are to adjust their dressing on the inspection line, including details as to markers.
(c)The massing of bands both the inspection and to the march past.
(d)When the bands are to play.
(e)General administrative arrangement, such matters as the preparation of the ground, representatives of the press, traffic control.